REGULATING INFLUENCER MARKETING IN THE LUXURY FASHION INDUSTRY: TRANSPARENCY AND CONSUMER
Authored By: Eshana Warsi University of Greater Manchester, RAK Abstract This paper explores the question of whether modern-day disclosure laws […]
Trademark and Brand Protection in Fashion: Are Fast-Fashion Dupes a Threat to Luxury Brands or Legitimate ‘Healthy’ Competition
Authored By: Sarah Amena McGhee Queen Mary University of London Abstract This essay provides a critical evaluation of the threats
Anti-Counterfeiting Strategies of Global Luxury Houses: A Legal Evaluation
Authored By: Moeera Shrivastava Indore Institute of Law Abstract This study analyzes the legal tactics used by international luxury fashion
Anti-Counterfeiting Strategies of Global Luxury Houses: A Legal Evaluation Read More »
STITCHING THE LAW: A COMPARATIVE STUDY OF INTELLECTUAL PROPERTY PROTECTION FOR FASHION DESIGNS ACROSS INDIA AND THE UNITED STATES
Authored By: Adheena Printo C Bharata Mata School Of Legal Studies ABSTRACT The fashion industry is a rapid evolving sector
Beyond the Logo: International Legal Mechanisms for Combating Counterfeit Luxury Goods
Authored By: Shravani Sudhakar Darshana Ingavale M.K.E.S College of Law Abstract: The worldwide fashion industry is facing a major issue
Beyond the Logo: International Legal Mechanisms for Combating Counterfeit Luxury Goods Read More »
SILENCE AS A SIGNATURE: COPYRIGHT AND BRAND IDENTITY IN THE AGE OF QUIET LUXURY
Authored By: Sofia Aitken Universidad de los Andes INTRODUCTION Fashion has long resembled a swinging pendulum, oscillating between maximalist displays
SILENCE AS A SIGNATURE: COPYRIGHT AND BRAND IDENTITY IN THE AGE OF QUIET LUXURY Read More »
The Protection of Fashion Designs Under Intellectual Property Law: A South African and Comparative Perspective on Copyright Design and Trademark Rights in the Fashion Industry.
Authored By: Ofentse Kairo Mosesenyane University of the Witwatersrand Abstract The fashion industry serves an intricate part in the economic
Caught Between Art and Industry: A Critical Examination of Copyright and Design Law as Applied to Independent Fashion Designers in India
Authored By: Medha Shekhar Jha Bihar Institute of law ( Patliputra University) Abstract This article started from a question I
Cultural Heritage and Intellectual Property Protection in Luxury Jewellery: A Legal Analysis of the Designs of Azza Fahmy
Authored By: Zeina Hamdy Queen Mary University of London Abstract Complex questions about intellectual property protection are raised by the
TRADEMARK PROTECTION OF TRADE DRESS IN THE NIGERIAN LUXURY FASHION INDUSTRY
Authored By: Ngozi Augustina Okeibuno Igbinedion University, Okada, Edo State, Nigeria Abstract This article examines trademark protection of trade dress
TRADEMARK PROTECTION OF TRADE DRESS IN THE NIGERIAN LUXURY FASHION INDUSTRY Read More »
Online Counterfeiting of Luxury Fashion Brands: Legal Challenges and Enforcement Remedies in the Digital Marketplace
Authored By: Pragati Trivedi NIMS UNIVERSITY RAJASTHAN, JAIPUR Abstract The fast growth of online trade has revolutionized the international fashion
IMPACT OF E-COMMERCE PLATFORMS ON LUXURY BRAND COUNTERFEITING AND CROSS-BORDER ENFORCEMENT GAPS: A COMPARATIVE LEGAL ANALYSIS
Authored By: Ujjwal Thakur Shri Swami Dayal Bhatnagar Law College / CCS University ABSTRACT The exponential growth of e-commerce platforms