Authored By: Imade-Ken Francess Benson Idahosa University (Graduated 2024) ABSTRACT Nigeria’s fashion industry is anchored by centuries-old textile traditions the […]
Authored By: KUMARI SMRITI INDORE INSTITUTE OF LAW ABSTRACT Fashion design holds a unique yet often overlooked place within India’s
Copyright Protection of Fashion Designs: Gaps and Challenges Under Indian National Law Read More »
Authored By: GYAN PUNJ INDORE INSTITUTE OF LAW Abstract This article explains the concept of trade dress protection in India
Authored By: Adv.Matin ur Rehman University of Karachi This judgment, delivered by Mr. Justice Muhammad Shafi Siddiqui of the High
Intellectual Property Read More »
Authored By: JUHI BHUTORIA Saveetha School of Law (SIMATS) ABSTRACT The global fashion industry is heavily dependent on brand identity,
TRADEMARK PROTECTION AND BRAND IDENTITY IN THE GLOBAL FASHION INDUSTRY: A LEGAL ANALYSIS Read More »
Authored By: Prarthna Soni MM SHANKAR RAO CHAVAN LAW COLLEGE,PUNE Abstract The fashion industry represents a significant sector of the
Authored By: Risla Shahana School of Indian Legal Thoughts, MG University. Kottayam ABSTRACT The social media is developed at the
Authored By: Mrunal Amit Ghadge Abstract The global luxury fashion industry faces escalating threats from counterfeit goods, resulting in substantial
Authored By: Chandani Kumari G Singh Vidhi Mahavidyalaya Affiliate pro Rajendra Singh (rajju bhaiyya) university prayagraj Abstract: In the modern
Emerging and Digital Fashion law Read More »
Authored By: Eshana Warsi University of Greater Manchester, RAK Abstract This paper explores the question of whether modern-day disclosure laws
Authored By: Sarah Amena McGhee Queen Mary University of London Abstract This essay provides a critical evaluation of the threats
Authored By: Moeera Shrivastava Indore Institute of Law Abstract This study analyzes the legal tactics used by international luxury fashion
Anti-Counterfeiting Strategies of Global Luxury Houses: A Legal Evaluation Read More »
