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Authored By: Natasha Abigail Dhliwayo University of Zimbabwe INTRODUCTION Technological advancements have made a profound transformation in global labour markets[1] […]
Authoredv By: V.ISWARIYALAKSHMI Government Law College Ramanathapuram ( Tamilnadu Dr. Ambedkar Law University) ABSTRACT In June 2025, the death of
PREVENTING DOWRY DEATHS IN CONTEMPORARY INDIA: A STUDY OF LEGAL REFORMS Read More »
Authored By: Oluwayemisi Jaiyesimi University of Ibadan INTRODUCTION . Marriage is legally recognized as a lifelong union between one man
Authored By: Zoya Asif University of London (Graduated) Introduction: In the modern era of advanced technology, Artificial Intelligence (AI) has
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Authored By: Tapiwa Moon Great Zimbabwe University Abstract: From ancient times marriage has always been regarded as a sacred harmony
Virtual Marriages in Legal Limbo: The Validity of Online Marriages. Read More »
Authored By: Ishita Brijesh Kumar Anand Lloyd Law College Introduction In India’s criminal justice system, an individual charged with a
Authored By: Rabome Favour Okpoudhu Edwin Clark University Abstract The right to a healthy and safe environment is enshrined in
Authored By: Jasmeen kauser S.A Gadwal AKK NEW LAW ACADEMY PUNE Artificial Intelligence (AI) has transformed sectors from healthcare and
Authored By: Bello Ololade Taofeekat Introduction Maritime law is often perceived as a dense thicket of international conventions and archaic
Authored By: Shreya Dhawan Maharishi Markandeshwar Deemed to be University, Mullana, Ambala Introduction The Indian working environment today is completely
Legal Shields at work: Women’s Rights against Sexual Harassment Read More »
Authored By: Kamaldeep Kaur Bharat College of Law, Affiliated to Kurukshetra University, Kurukshetra Introduction Back in early 2026, things got
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Authored By: Michaele Kemp University of the Free State (Graduate) 1 Introduction Despite the near universality of the right to
Against Persecution by Procedure:Constitutional Fidelity in Rajendra Bihari Lal Read More »
