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Schwartz v Schwartz 1984 (4) SA 467 (A) (17 August 1984)
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Authored By: MICHELLE ANNE OTIENO MOUNT KENYA UNIVERSITY, PARKLANDS LAW CAMPUS Case Name: Mwonga & 4 others v Ogega &
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In Re: Article 370 of the Constitution, (2023) 16 SCC 1
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South African Broadcasting Commission and Another v Mpofu, 2009, (4), ALL SA (ZAGPJHC)
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