Maneka Gandhi v. Union of India (1978)
Authored By: Himanshi Shishodia BDS School of Law Case Full name -Maneka Gandhi v. Union of India (1978) Citation: AIR […]
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University of Bristol v Dr. Robert Abrahart [2024] EWHC 299 (KB)
Authored By: Sofia Lamri Middlesex University Dubai Case Title and Citation: University of Bristol v Dr. Robert Abrahart [2024] EWHC
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Jawwad S. Khawaja & Others v. Federation of Pakistan & Others
Authored By: Muhammad Noor International Islamic University Islamabad Case Title: Jawwad S. Khawaja & Others v. Federation of Pakistan &
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Yegiazaryan, aka Egiazaryan v Smagin, et al., 599 U.S. (2023)
Authored By: Vesna Likar King’s College London Case Title, Court, Date, and Parties The case of Yegiazaryan, aka Egiazaryan v
Yegiazaryan, aka Egiazaryan v Smagin, et al., 599 U.S. (2023) Read More »
R v Brown (1993) [1993] 2 All ER 75; [1994] 1 AC 212; [1993] UKHL 19
Authored By: Nina Angela Fernando Middlesex University Dubai House of Lords Lord Templeman, Lord Jauncey, Lord Lowry (majority); Lord Mustill,
R v Brown (1993) [1993] 2 All ER 75; [1994] 1 AC 212; [1993] UKHL 19 Read More »
Masiya v Director of Public Prosecutions Pretoria (The State) and Another (CCT54/06) [2007] ZACC 9.
Authored By: Siphelele Nyovane University of Fort Hare Case Title & Citation. Masiya v Director of Public Prosecutions Pretoria (The
Mohori Bibee v. Dharmodas Ghose
Authored By: Urishita Gadhok 1. Case Title & Citation Case Title: Mohori Bibee v. Dharmodas Ghose Citation: (1903) 30 Cal
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Reinhardo and Others v. Trans Okavango (Pty) Ltd (1993)Citation: 1993 BLR 252 (CA)
Authored By: Victoria Sejanamane University of Botswana 1. Case Title & Citation Reinhardo and Others v. Trans Okavango (Pty) Ltd
Reinhardo and Others v. Trans Okavango (Pty) Ltd (1993)Citation: 1993 BLR 252 (CA) Read More »
AMAR NATH SEHGAL V. UNION OF INDIA (2005)
Authored By: Nitu Kumari IIMT COLLEGE OF LAW, GREATER NOIDA 1. Case Title & Citation Full Case Name (with year):
AMAR NATH SEHGAL V. UNION OF INDIA (2005) Read More »
S v Makwanyane and Another
Authored By: Ntokozo Amahle Sikhakhane EDUVOS Case Title & Citation Full Title: S v Makwanyane and Another Citation: (CCT 3/94)
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Ongwen case, Prosecutor (on the application of Victims) v Ongwen (Dominic), Decision on the confirmation of charges against Dominic Ongwen
Authored By: Muluken Adimasu Case Title & Citation Name of the Case: Ongwen case, Prosecutor (on the application of Victims)
Justice K.S. Puttaswamy (Retd.) and Another v. Union of India and Others
Authored By: Prerna Shivaji Kekan New Law College, Pune Case Title, Citation & Court Title: Justice K.S. Puttaswamy (Retd.) and
Justice K.S. Puttaswamy (Retd.) and Another v. Union of India and Others Read More »