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Authored By: NOR ERIN NATASHA BINTI MOHAMMAD SHAHRIL MULTIMEDIA UNIVERSITY MELAKA MALAYSIA The case of Lim Swee Choo & Anor […]
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Authored By: Adrita Chowdhury George School of Law, Calcutta University Abstract The case study talks about of Shreya Singhal v.
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Authored By: Daniel Charo Kombe Kenya School of Law Judgement of the Supreme Court of Kenya in the Case of
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Authored By: CHIRAG MISHRA Bharti Vidyapeeth New Law College Pune Case Title & Citation:-Kesavananda Bharati v. State of Kerala (1973)
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Authored By: Ritu Bhartiya MERI-PROFESSIONAL AND LAW INSTITUTE MDU Case Name: Salomon v. Salomon & Co. Ltd. Citation: [1897] AC
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Authored By: Nishu Singh Meerut College, Chaudhary Charan Singh University Case Title: Bachan Singh vs State of Punjab (1980) Citation:
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Authored By: Liya Ayele Assefa Addis Ababa University Case Title & Citation Case Title: Cassation Case on Inheritance and Descent
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