Authored By: Raji Oreoluwa Precious Osun State University ABSTRACT Medical malpractice and the protection of patient rights are important concerns […]
Medical Malpractice and Patient Rights in Nigeria: Legal Framework and Challenges Read More »
Authored By: Udoma, Abasiofon Udeme University of Uyo ABSTRACT This article examined Nigeria’s recent tax reforms to determine whether they
NIGERIA’S TAX REFORM AGENDA: BURDEN ON CITIZENS OR CATALYST FOR DEVELOPMENT Read More »
Authored By: Oyama Thukani University of the Western Cape Dismissals for poor work performance remain a persistent source of dispute
Authored By: Taha Yasin Mohammad Ragaey Mohammad Helmy Afify STEM High School for Boys ABSTRACT The rapid integration of autonomous
Authored By: Abdullah Al Masum Jagannath University, Dhaka Abstract This article examines the constitutionality and limits of delegated legislation in
Authored By: Fiona Caroline Kupezare University of Johannesburg ABSTRACT The incorporation of artificial intelligence (AI) into the legal field has
THE USE OF AI IN THE LEGAL WORLD (CRIMINAL LAW) Read More »
Authored By: Balogun Ismail Akorede CivicAID Network INTRODUCTION Access to justice remains a foundational promise of Nigeria’s constitutional order, yet
Authored By: Kolani Hakhakhi University of South Africa INTRIDUCTION The death penalty has historically constituted one of the most contentious
THE ABOLISHMENT OF DEATH PENALTY Read More »
Authored By: Sarah Ahmed Salah Darwish Bachelors Cairo University Currently a Diploma in Ain Shams ABSTRACT The research presents a
Crimes Committed On The Dark Web Read More »
Authored By: SAMANTA AZRIN PRAPTY LL.B (North South University), Abstract This article critically analyses the interconnection among global drug trafficking,
Authored By: Kefas Deborah Kaura Nasarawa State University Keffi Nasarawa State ABSTRACT The increasing deployment of artificial intelligence (AI) systems
Authored By: Umme Aiman Zafar The University of Punjab Abstract: The significance of natural justice on human rights principle like
Juvenile Justice System in Pakistan and International Standards Read More »
