LEGAL IMPLICATIONS OF ARTIFICIAL INTELLIGENCE FOR SMALL ANDMEDIUM ENTERPRISES IN NIGERIA.
Authored By: Hope Chizoba Ukpai University of Nigeria, Nsukka. 1.0 Introduction The World Bank reported in 2019 that small and […]
Authored By: Hope Chizoba Ukpai University of Nigeria, Nsukka. 1.0 Introduction The World Bank reported in 2019 that small and […]
Authored By: Bokamoso Ramadie University of Johannesburg 1 Introduction The recent judgment raises an important idea of Ubuntu as a
THE JUDICIAL IMPORTANCE OF UBUNTU TO SOUTH AFRICA’S CONSTITUTIONAL AND LEGAL DEVELOPMENT Read More »
Authored By: Alok Jena Asian Law College, Noida, Uttar Pradesh INTRODUCTION India’s commercial and consumer landscape has witnessed a remarkable
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Authored By: Harmanpreet Bedi RAYAT-BAHRA UNIVERSITY SCHOOL OF LAW,RAYAT-BAHRA UNIVERSITY, Mohali (Punjab) ABSTRACT The Nupur Talwar case shows our how
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Authored By: Rashmi Bharti Iswar Saran Degree College (UOA) From Maneka Gandhi to Puttaswamy: The Evolution of Substantive Due Process
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Authored By: Blessing Ogbonnaya Coventry University Introduction Joint enterprise remains one of the most contentious and debated areas of English
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Authored By: Shashi Ranjan University of Allahabad Abstract : The Indian criminal justice system mainly focuses on punishment as the
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Authored By:Chandani kumari G Singh Vidhi Mahavidyalaya Affiliate Rajendra Singh (Rajju Bhaiya) University Prayagraj Uttar Pradesh Abstract The legal system
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Authored By: Pranshu Ananya Iswar Saran Degree College, University of Allahabad Abstract The Mahatma Gandhi National Rural Employment Guarantee Act
Authored By: Kshitij Raj Iswar Saran Degree College, University of Allahabad Abstract India’s hyper-connected work culture has intensified burnout, blurred
OFFLINE AS A RIGHT: REWIRING INDIA’S WORK CULTURE WITH THE RIGHT TO DISCONNECT BILL 2025 Read More »
Authored By: Gungun Singh Rayat-Bahra University, Mohali, Punjab In the current global environment, the “one nation, one language, one culture”
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Authored By: Tholithemba Mazibuko University of South Africa Alzheimer’s has proved to be an incredibly mis-understood disease. In multiple countries
Alzheimer’s And The Law Read More »