Authored By: TANISHKA RAJPUT ASIAN LAW COLLEGE Introduction In the institution of marriage, emotional bonds often overshadow financial arrangements. Yet […]
Property Rights of Women After Marriage and Divorce in India Read More »
Authored By: Shraddha Trivedi Indian Institute of Management Rohtak Abstract The advent of the digital era has fundamentally transformed the
Cybercrime and Digital Policing: Efficacy of the Bharatiya Nyaya Sanhita, 2023 Read More »
Authored By: Gargi Agrawal Chandigarh group of colleges, Jhanjeri affiliated by Punjabi University, Patiala Abstract Outer space, once a fantasy
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Authored By: Tracy Ntinyari Mbaya Jomo Kenyatta University of Agriculture and Technology (JKUAT), School of Law ABSTRACT This Article
SUDAN: THE STATUS OF THE CURRENT CIVIL WAR Read More »
Authored By: Akhi Akter Nishi University Of Information Technology and Sciences (UITS) Abstract This article examines the ongoing threats to
Freedom of Expression and Press under Restrictive Laws in Bangladesh Read More »
Authored By: Hajar Dhulqarnain Law Graduate Introduction In an era where technology is reshaping every aspect of human existence, policing
The Legality of Predictive Policing in Nigeria: Innovation or Invasion of Rights Read More »
Authored By: Adewale Mofetoluwa Victoria Obafemi Awolowo University ABSTRACT “Globalisation is like a run way train with no control.” These
THE IMPACT OF GLOBALISATION ON INTERNATIONAL LAW Read More »
Authored By: Gabriella Van Der Maas Middlesex University Abstract This legal article will examine the legal and ethical implications of
The Legal and Ethical Issues of Jehovah’s Witnesses’ Medical Intervention in the UK Read More »
Authored By: MERCY OLUWANIFEMI OLA ADEKUNLE AJASIN UNIVERSITY ABSTRACT This article examines Nigeria’s legal and ethical landscape on compulsory vaccination,
COMPULSORY VACCINATION IN NIGERIA: NAVIGATING THE LEGAL AND ETHICAL CROSSROADS Read More »
Authored By: TIEBA IBRAHIM MIDDLESEX UNIVERSITY Abstract This article will be discussing the pros and cons of allowing birthright citizenship
Is Birthright citizenship good for America Read More »
Authored By: Grace Akhihiero University of Benin Abstract This article explains how to write a case summary. A case summary
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Authored By: Yasmin Nabili Middlesex University Dubai Abstract Significant legal developments have been achieved in the United Arab Emirates to reform family
Guardianship and Custody Laws in the UAE: Gender Equality in Progress Read More »
