Authored By: Selina Bagiyeva City University of London This case summary gives a lot of information about the important English […]
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Authored By: Tarini Kaushik Sushant University Case Title: Satyam Infoway Ltd v Sifynet Solutions Pvt Ltd Citation: (2004) 6 SCC
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Authored By: AGABABYOONA JOEL Victoria University Kampala CASE NAME: Susan Kigula & 417 Others v Attorney General Constitutional Petition No.
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Authored By: Demeka Sima Biru Oda Bultum University Case Name: Facial Recognition and Fundamental Rights: An Analytical. Glukhin v Russia
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Authored By: HARINI GOVINDASAMY GOVERNMENT LAW COLLEGE, THENI Introduction The case of Aligarh Muslim University & Ors. v. Naresh Agarwal
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Authored By: Juwe Uzochikwa Rabin University of Nigeria, Nsukka CASE Name: Wilkie v. London Passenger Transport Board [1947] 1 All
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Authored By: Archee Samaiya KLE Society’s Law College, Bangalore ABSTRACT The landmark judgment of the Supreme Court in CIT v.
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Authored By: Yakshika Kashyap IILM UNIVERSITY GREATER NOIDA Case Title & Citation Dr. (Smt.) Nupur Talwar vs State of U.P.
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Authored By: Shreya Jaitely Bharati Vidyapeeth Demeed to Be University, New Law College, Pune, India Case Name: Kesavananda Bharati Sripadagalvaru
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Authored By: Mohamed Samy Soliman Case Title & Citation Full Case Name: Union Royale Belge des Sociétés de Football Association
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Authored By: Raj Dnyaneshwar Joshi Modern Law College, Pune Case citation- 2024 TNSC 113 Case Name: Ass’n for Democratic Reforms
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