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Authored By: Abdullah Al Fahim Bangladesh University of Business and Technology Case Title Syed Sajjad Mainuddin Hasan vs. State (Criminal
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Authored By: Anne-Sophie Barbe University of Law Case Title & Citation Serious Fraud Office v Rolls-Royce plc & Anor [2017]
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Authored By: Momota Rakshit Anglia Ruskin Case Name: Bratty v Attorney-General for Northern Ireland (1961) 3 All ER 523 (HL)
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Authored By: Sobia Neelofar University of Kashmir, Kashmir Law College Case Summary: Maneka Gandhi v. Union of India (AIR 1978
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