S v Jordan and Others (2002)
Authored By: Ayanda Mabusela EDUVOS Case Title and Citation Full name: S v Jordan and Others(2002) Official name: Jordan and […]
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Authored By: Ayanda Mabusela EDUVOS Case Title and Citation Full name: S v Jordan and Others(2002) Official name: Jordan and […]
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Authored By: Anne-Sophie Barbe University of Law Case Title & Citation Serious Fraud Office v Rolls-Royce plc & Anor [2017]
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Authored By: Momota Rakshit Anglia Ruskin Case Name: Bratty v Attorney-General for Northern Ireland (1961) 3 All ER 523 (HL)
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Authored By: Christy Teh Xing Ti Multimedia University Introduction to the case The case of R v Shah was heard
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Authored By: Sobia Neelofar University of Kashmir, Kashmir Law College Case Summary: Maneka Gandhi v. Union of India (AIR 1978
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Authored By: Ramanjeet Kaur Lloyd School of Law Case Name: – STATE OF PUNJAB V. DEVINDER SINGH Citation: – 2024
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Authored By: Makuachukwu Blessing Ewelukwa University of Nigeria, Nsukka ABSTRACT Marital disputes remain a relevant subject of social issue in
Authored By: Jeremiah Nelson Ekemini Lead City University CASE TITLE AND CITATION Okonjo – Iwehinla v. Fawehinmi & Ors LPELR
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Authored By: Shahrin Alam Daffodil International University Case Name: Kudrat-E-Elahi Panir Vs Bangladesh (1992) Citation:44 DLR (AD) 319 Court Name
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Authored By: Esther Cletus Obafemi Awolowo University INTRODUCTION Smith V Selwyn [1914] 3 KB 98 is a landmark decision of
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Authored By: Noxolo Hazel Mzileni University of Johannesburg Case Title and Citation S v Makwanyane and Another 1995 (3) SA
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Authored By: Oyena Fatyi North West University Case Name: Sithole and Another v Sithole and Another 2021 (6) BCLR 597
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