Authored By: Joan Dimkpa-Promise Giobari Rivers State University Introduction In February 2023, edited images of Nigerian musician Davido were circulated […]
Authored By: SILLAH TEMAI MARME Parul Institute of Law, Parul University, Gujarat, India Introduction In December 2019, the passage of
Critical Analysis of Part II of the Indian Constitution: Citizenship Read More »
Authored By: Haritha Hariharan Government law College Trivandrum Introduction Law serves as the backbone of an organized society, regulating human
Beyond the Statute: Law in Everyday Life Read More »
Authored By: Maria Fejzulla Salford University And the protection of civilians lies at the heart of international humanitarian law. Yet
Authored By: Varshini S Dr MGR Educational and Research Institute, Chennai INTRODUCTION In February 2024, the official social media account
Authored By: Nishita Singh Rayat Bahra University, Mohali INTRODUCTION The evolving contours of defection under the Tenth Schedule of the
THE GREY AREA OF DEFECTION: BETWEEN DISSENT AND DISQUALIFICATION Read More »
Authored By: Kashish Bagwan Renaissance Law College Abstract The recognition of LGBTQ+ rights in India has undergone a significant transformation
Equality, Dignity, and Justice: LGBTQ+ Rights in India Read More »
Authored By: Sibongakonke Mkhize University of South Africa Introduction A long-standing controversy has resurfaced in recent months regarding the constitutional
Authored By: Priyanka Oraon Jogesh Chandra Chaudhuri Law College Introduction Consider a rape survivor in a small district town. The
Authored By: Gowri P S Government Law College, Thiruvananthapuram Introduction Passive euthanasia refers to the deliberate withdrawal or withholding of
Authored By: Maake Rector Khutso University of Fort Hare INTRODUCTION The designs of online platforms are far from neutral in
DARK PATTERNS IN E-COMMERCE: CONSUMER PROTECTION RELEVANCE. Read More »
Authored By: Yash Todi Bennett University Introduction In recent years, the digital landscape has witnessed a troubling surge in state
The Illusion of Free Speech: Reasonable Restrictions or Constitutional Erosion? Read More »
