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Authored By: Sello Mohlele University of Fort Hare Case Citation and Basic Information S v Makwanyane and Another 1995 (3)
Authored By: Vanshika Agrawal Upcoming student at National University of Study and Research in Law (NUSRL), Ranchi Case Citation and
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Authored By: Daniel Victor Halder Global University Bangladesh Case Citation and Basic Information Case Name: K.T. Abdul Badsha Saheb and
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Authored By: Ayushi Gupta Mjpru Bareilly Case Citation and Basic Information Case Name; SUPREME COURT ADVOCATES – ON – RECORD
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Authored By: Yuvica Gupta GNLU GANDHINAGAR Introduction Intellectual Property (referred to herein as “IP”) is intangible property that results from
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Authored By: Nompumelelo Vania Mabuza University of Johannesburg Case Summary Case Citation and Basic Information Case Name: Qwelane v South
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Authored By: Dhruv Singh National Law School of India University, Bangalore CASE COMMENT Reliance Eminent Trading and Commercial Pvt. Ltd.
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Authored By: Johanna Esther N National University of Advanced Legal Studies, Kochi Case Citation and Basic Information: People’s Union for
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Authored By: Sienna Louise Warren Aston University Case Citation and basic information The case considered in this summary is Owens
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Authored By: Rohit Yadav GNLU GANDHINAGAR Full Case Name : Vishaka & Ors vs State Of Rajasthan & Ors Citation
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