indian law

Red Minimalist Fashion Presentation

Protection of Fashion Designs under Intellectual Property Organization of Pakistan Act 2012: An Analysis of Legal Framework, Judicial Protection, and Enforcement Challenges

Authored By: Muhammad Rameez Amjad DITE Abstract:  This article is based mainly answering the question, Does Intellectual Property Organization of

Protection of Fashion Designs under Intellectual Property Organization of Pakistan Act 2012: An Analysis of Legal Framework, Judicial Protection, and Enforcement Challenges Read More »

Red Minimalist Fashion Presentation

Artificial Intelligence and Fashion Design: Ownership, Authorship and Intellectual Property Rights in AI-Generated Fashion Designs – A Critical Analysis of Indian Law

Authored By: Madhup Ajmeri Indore Institute of Law, Indore, Madhya Pradesh ABSTRACT Product development, trend forecasting, and design creation have

Artificial Intelligence and Fashion Design: Ownership, Authorship and Intellectual Property Rights in AI-Generated Fashion Designs – A Critical Analysis of Indian Law Read More »

Red Minimalist Fashion Presentation

The Legal Grey Zone of Drop Collaborations, Bootlegging and the Piracy Paradox: When Streetwear Brands Use Luxury Logos without Licensing – E-Commerce Platform Accountability

Authored By: Bhumika Chawla Quantum University Roorkee, Uttarakhand Abstract The streetwear and luxury fashion partnership has created a legal grey

The Legal Grey Zone of Drop Collaborations, Bootlegging and the Piracy Paradox: When Streetwear Brands Use Luxury Logos without Licensing – E-Commerce Platform Accountability Read More »

Scroll to Top