Authored By: Khushi Saggu Asian Law College ( CCSU) ABSTRACT We’ve examined so many child models, but what about the […]
Authored By: Ahana Gujarat National Law University Abstract While India’s traditional textile industry, which includes famous handlooms such as Banarasi
Authored By: Simphiwe Violet Zenda Middlesex University Mauritius Abstract The growth of digital commerce has significantly reshaped the luxury fashion
Authored By: Haswanthini Sugumar University College London (UCL) Abstract The rapid integration of artificial evidence into fashion deisgn processes has
Authored By: Ridhima Yadav Indore Institute Of Law Abstract Artificial Intelligence (AI) has transformed the fashion sector’s design approach by
Authored By: Puspaak Ray Maharishi Markandeshwar Deemed University ABSTRACT The rapid expansion of e-commerce and digital marketplaces has transformed the
Authored By: KIRTI GAUTAM College of Law, IPS Academy, Indore, M.P. (Affiliated to DAVV, Indore) Abstract The increasing use of
Authored By: Lebogang Motswere University of South Africa Abstract: A fashion brand’s unique look includes its logos, shapes and packaging
Authored By: Nandini Shailendrasinh Rajput. MIT- World Peace University ABSTRACT The rise of handmade fashion businesses has transformed the global
Authored By: Sneha Mulani Indore Institute of Law Abstract:- Social media didn’t just “change” fashion marketing. It flipped the table.
Authored By: Parul Panjab University ABSTRACT: Generative Artificial Intelligence is fundamentally reshaping fashion design by independently producing collections, patterns, and
COPYRIGHT AND AUTHORSHIP OF AI-GENERATED FASHION DESIGNS: A LEGAL REASSESSMENT Read More »
Authored By: Muskan Kaur St. Wilfred College of Law, Jaipur This article examines the legal framework governing the intellectual property
GAPS AND CHALLENGES IN THE COPYRIGHT PROTECTION OF FASHION DESINGNS UNDER NATIONAL LAW Read More »
