Authored By: Nupur Rajesh Telavane Government Law College, Mumbai Abstract The Agreement on Trade-Related Aspects of Intellectual Property Rights (TRIPS) […]
Authored By: Yamini Kandpal Jigyasa University Abstract: The rapid extension of digital commerce and the social media platform has transformed
Fashion Brand Protection: Domain Disputes & Social Media Infringement in Digital Era Read More »
Authored By: Mahfuz Alam Jamia Hamdard Abstract The digital transformation of the fashion industry has significantly expanded the commercial reach
Authored By: Sofia Lamri Middlesex University Dubai ABSTRACT With the emergence of fast fashion came the issue of the growing
Authored By: Khushi Saggu Asian Law College ( CCSU) ABSTRACT We’ve examined so many child models, but what about the
Authored By: Ahana Gujarat National Law University Abstract While India’s traditional textile industry, which includes famous handlooms such as Banarasi
Authored By: Simphiwe Violet Zenda Middlesex University Mauritius Abstract The growth of digital commerce has significantly reshaped the luxury fashion
Authored By: Haswanthini Sugumar University College London (UCL) Abstract The rapid integration of artificial evidence into fashion deisgn processes has
Authored By: Ridhima Yadav Indore Institute Of Law Abstract Artificial Intelligence (AI) has transformed the fashion sector’s design approach by
Authored By: Puspaak Ray Maharishi Markandeshwar Deemed University ABSTRACT The rapid expansion of e-commerce and digital marketplaces has transformed the
Authored By: KIRTI GAUTAM College of Law, IPS Academy, Indore, M.P. (Affiliated to DAVV, Indore) Abstract The increasing use of
Authored By: Lebogang Motswere University of South Africa Abstract: A fashion brand’s unique look includes its logos, shapes and packaging
