Kesavananda Bharati v. State of Kerala (1973)
Authored By: Henna Alwiya Khan University Of Nottingham Case Title & Citation Kesavananda Bharati v. State of Kerala (1973) Citation: […]
Kesavananda Bharati v. State of Kerala (1973) Read More »
Francis Karioko Muruatetu & Another v Republic [2017] eKLR
Authored By: Wanjiku Gachara Kenya School of Law Case Title & Citation Francis Karioko Muruatetu & Another v Republic [2017]
Francis Karioko Muruatetu & Another v Republic [2017] eKLR Read More »
Research Note: Mukesh & Anr. v. State (NCT of Delhi)
Authored By: Tejas Jindal Christ University Lavasa Introduction The case of Mukesh & Anr. v. State (NCT of Delhi) stands
Research Note: Mukesh & Anr. v. State (NCT of Delhi) Read More »
WIWA V. ROYAL DUTCH PETROLEUM CO. (SHELL), 626 F. SUPP. 2D 377 (S.D.N.Y. 2009).
Authored By: OLOKO Ayobamidele Grace Graduate of Ajayi Crowther University CASE TITLE & CITATION WIWA V. ROYAL DUTCH PETROLEUM CO.
WIWA V. ROYAL DUTCH PETROLEUM CO. (SHELL), 626 F. SUPP. 2D 377 (S.D.N.Y. 2009). Read More »
Samar Ghosh vs Jaya Ghosh (2007) 4 SCC 511
Authored By: Saumya vishwakarma Delhi University(law center 1) 1.Case title & citation Samar Ghosh vs Jaya Ghosh (2007) 4 SCC
Samar Ghosh vs Jaya Ghosh (2007) 4 SCC 511 Read More »
State of Wisconsin v. Jeffery Lionel Dahmer (1992)
Authored By: Tasneem Nafiss Capital Law College Bhubaneswar Odisha STATE OF WISCONSIN V. JEFFERY LIONEL DAHMER (1992): Criminal Responsibility, Insanity
State of Wisconsin v. Jeffery Lionel Dahmer (1992) Read More »
S v Makwanyane and Another (1995)
Authored By: Nontobeko Wendy Dlamini Varsity College Case Title & Citation Full Name of the Case: S v Makwanyane and
S v Makwanyane and Another (1995) Read More »
Shreya Singhal v. Union of India (AIR 2015 SC 1523)
Authored By: ANANDAPADMANABHAN R.T. CASE TITLE & CITATION Shreya Singhal v. Union of India (AIR 2015 SC 1523) COURT NAME
Shreya Singhal v. Union of India (AIR 2015 SC 1523) Read More »
Standard Bank of South Africa v South African Reserve Bank and Others [2025] ZAGPPHC 481 (15 May 2025)
Authored By: Thabiso Mtolo University of Zululand Case Summary: Standard Bank of South Africa v South African Reserve Bank and
Foss V. Harbottle
Authored By: Azaa Junaid Faculty of Law, Aligarh Muslim University Case Title: Foss V. Harbottle Citation: [1843] 67 ER 189,
An Analysis of Key 2024 Judgments Involving the Crown Prosecution Service
Authored By: Mohaman Ahmad BPP I. Introduction and Executive Summary This report provides a comprehensive summary and analysis of legal
An Analysis of Key 2024 Judgments Involving the Crown Prosecution Service Read More »
All India Judges Association Ors. v. Union of India & Ors.
Authored By: Kartikey Kesharwani Law College Dehradun faculty of Uttaranchal University CASE TITLE & CITATION Title: All India Judges Association
All India Judges Association Ors. v. Union of India & Ors. Read More »