Authored By: Mahlatse Nkosi University of Johannesburg CASE NAME: Motala v Master of the North Gauteng High Court, Pretoria (92/2018) […]
Motala v Master of the North Gauteng High Court, Pretoria (92/2018) [2019] ZASCA 60; Read More »
Authored By: Oseni Kehinde Kuburat Obafemi Awolowo University, Ile-Ife, Osun State, Nigeria. Case Title & Citation Full Name of the
Authored By: Ifeoluwa Florence Omonayin University of Ilorin Case Title: Solomon Okedara v Attorney General of the Federation Citation: (CA/L/174/18,
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Authored By: Vaishnavi Bane Thakur Ramnarayan College of Law, Mumbai University Case Title & Citation: Case Title: Bachan Singh vs
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Authored By: Adham Amr Taha Badawi Mohamed The British University in Egypt Introduction: Before we delve into this case law
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Authored By: Tripti pal Asian Law College CASE TITLE & CITATION: SALMON V. SALMON & Co. Ltd. [1897] AC 22,
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Authored By: Adey Getaneh Negash Case Full Name: Communication No. 169/2021, K.J. v. Switzerland Official Citation: CEDAW/C/91/D/169/2021, Views adopted on
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Authored By: Kirti Gitarattan International Business School (GGSIPU) Case Title & Citation Case Title: Maneka Gandhi v. Union of IndiaCitation:
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Authored By: Cecilia Kganakga University of Johannesburg CASE LAW : Mahlangu and Another v Minister of Labour and Others [2020]
Authored By: Ritu Sharma Geeta Institute Of Law,Samalkha Case Note: V. Surendra Mohan v. Union of India (2019) Citation: 446.Surendra
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Authored By: Anika Afrin Tisha University of Rajshahi Case Title & Citation: Bangladesh Italian Marble Works Ltd v Government of
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Authored By: Oratile Khumo Lekalakala University of South Africa Case title and Citation: Fourie v Van der Spuy and De
