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Authored By: Akash Deep Bharati Vidyapeeth University, New Law College, Pune, Maharashtra Case Name: PROPERTY OWNER ASSOCIATION VS STATE OF
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Authored By: Tselane Johannah Moatshe University of South Africa Case Title & Citation The full case name is Edward Nathan
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Authored By: Lindokuhle Hlongwane University of South Africa INTRODUCTION Mogale and Others v Speaker of the National Assembly and Others
Authored By: Ankita Vijay Kamerkar Lala Lajpatrai College of Law Case Name: Nirbhaya Gang Rape Case (Mukesh & Anr. v.
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Authored By: Agbeyo John Obafemi Awolowo University Case Title: Semenya v. Switzerland [GC], no. 10934/23, ECHR Court Name and Bench:
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Authored By: SAMEERA P. S BHARATA MATA SCHOOL OF LEGAL STUDIES, ALUVA, KERALA Case Name: Bandhua Mukti Morcha v. Union
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Authored By: Madueke Nneoma Obafemi Awolowo University Introduction The case of Social and Economic Rights Action Center (SERAC) and Center
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Authored By: Manoj University of Delhi Case Title & Citation Case Name: Additional District Magistrate, Jabalpur v. Shivkant Shukla Year:
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Authored By: Prakash Kumar Central University of Haryana Case Title & Citation The case is titled Narcotics Control Bureau v.
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Authored By: Tracy Moraa Barongo Kabarak University Case Name: Muruatetu & another v Republic; Katiba
