Authored By: Keneiloe Kompi National University of Lesotho Case Title & Citation Title: Mamare Rampooana & 2 Others v First […]
Mamare Rampooana & 2 Others v First National Bank of Lesotho Ltd. (2023) Read More »
Authored By: Ezejide Elizabeth Nkiruka OBAFEMI AWOLOWO UNIVERSITY Taiwo Aoko v Adeyeye Fagbemi and Anor (1961) ANLR 400 The case
Taiwo Aoko v Adeyeye Fagbemi and Anor (1961) ANLR 400 Read More »
Authored By: Linathi Kondo University of FortHare Case Name and Citation: S. v. Makwanyane and Another, 1995 (3) SA 391
S. v. Makwanyane and Another, 1995 (3) SA 391 (CC) (S. Afr.) Read More »
Authored By: Iness Farrah Faculty of Juridical, Political and Social Sciences of Tunis Case Name: State of Florida v. Aileen
Authored By: Manual Martin Kannur University School of Legal Studies Manjeshwar Campus Case Title & Citation Anuradha Bhasin v. Union
Anuradha Bhasin v. Union of India & Ors. (2020) Read More »
Authored By: Abdulazeez Mariam Anuoluwapo Obafemi Awolowo University, Osun State. Case Title & Citation Attorney General of the Federation v.
Authored By: Kimberley Prisca Mujumi University of Witwatersrand Introduction The Court’s judgement in Sustaining the Wild Coast NPC v Minister
Authored By: Elizabeth Uyumba Cavendish University Zambia Case Title & Citation Full name: George Peter Mwanza and Melvin Beene v
George Peter Mwanza & Melvin Beene v Attorney General (2019) Read More »
Authored By: Ayanda Nelisiwe Thebehali University of South Africa Case Title and Citation : S v Makwanyane and Another [1995]
S v Makwanyane and Another [1995] ZACC 3; 1995 (3) SA 391 (CC); 1995 (6) BCLR 665 (CC) Read More »
Authored By: LUBUTO MOONDE University of Zambia LORD HALSBURY L.C., LORD WATSON., LORD HERSCHELL., LORD MACNAGHTEN., LORD MORRIS., LORD DAVEY.
ARON SALOMON (PAUPER) APPELLANT; AND A. SALOMON AND COMPANY, LIMITED RESPONDENTS. Read More »
Authored By: Bhoomi Panjwani Amity University Gwalior Madhya Pradesh Mohd. Ahmed Khan v. Shah Bano Begum 1985 2 SCC 556
Mohd. Ahmed Khan v. Shah Bano Begum 1985 2 SCC 556 India Read More »
Authored By: REDIET RETA YIGEZU Hawassa University Ethiopia CASE SUMMARY Mrs Almaz Leshe v. Mr Bekele Belachew, Federal Supreme Court
