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Misleading Design in the Digital Economy: Establishing Uniform Corporate Compliance with Dark Pattern Regulations
Authored By: Ananya Kumar Government Law College, Kozhikode Introduction:-Is it…
THE RIGHT TO BE FORGOTTEN: BALANCING PRIVACY AND FREEDOM OF EXPRESSION IN INDIA
Authored By: Induri Sreenija Vignan Institute of Law – VFSTR…
The UK Voting Age: Is 18 Still the Right Voting Threshold
Authored By: Kavisha Puthuvlakan For over half a century, the…
Beyond the Missing Money: Assessing the Fairness of Cash Shortage Dismissals in South African Retail Employment.
Authored By: Vongi Florence Shiviti University of South Africa IntroductionCash…
Freedom of Expression and Hate Speech in Constitutional Democracies: A Comparative Legal Analysis of South Africa and the United States
Authored By: Busisiwe Nhlapo University of South Africa IntroductionFreedom of…
Gender-Based Violence in South Africa: Assessing the Effectiveness of the Legal Framework
Authored By: Nthabeleng Ramolula University of South Africa IntroductionGender-based violence…
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