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The First Crack in Section 377: Revisiting the Naz Foundation Judgment
Authored By: Vanisha Gahlot Maharaja Surajmal Institute Introduction Whenever one…
Forced Emigration: When Hardship Drives Cross-Border Migration
Authored By: Valerie Iqlima Raihaana Universitas Indonesia IntroductionUnder international legal…
Digital Sovereignty and Human Rights: The Tension in Africa’s Data Localisation Legislation A Critical Analysis of the Human Rights Implications of Data Sovereignty
Authored By: Obakeng Tlapu University of South Africa IntroductionCurrently, the…
Gender-Based Violence in South Africa
Authored By: Lillian Nxhalati Mbhiza University of South Africa Gender-based…
THE RIGHT TO BE FORGOTTEN IN INDIA : BALANCING PRIVACY AND FREEDOM OF SPEECH IN INDIA
Authored By: Simranpreet kaur Nagra Rimt University INTRODUCTIONIn this contemporary…
SUCCESSION LAWS: DO TRANSGENDER COMMUNITY IS INCLUSIVE OF SUCH RIGHTS?
Authored By: Tejasvi Gour Des Shri Navalmal Firodia Law College,…
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