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The injustices women are facing in Afghanistan under the Taliban regime
Authored By: Kgolagano Yende Stadio Higher Education IntroductionPatriarchy has existed…
A TRANSFORMING MATRIMONIAL PROPERTY LAW: SUBSTANTIVE EQUALITY AND THEREDISTRIBUTION REMEDY IN EB (BORN S) V ER (BORN B); KG V MINISTER OF HOME AFFAIRS 2024 (1) BCLR 16 (CC); 2024 (2) SA 1 (CC)
Authored By: Nolwazi Nyilika University of Pretoria 1 Introduction South…
FIRs in Workplace Sexual Harassment Cases
Authored By: Hernoor Sahu Indore Institute of Law In 2024,…
DOMESTIC VIOLENCE IN NIGERIA: LEGAL PROTECTION AND ENFORCEMENT CHALLENGES
Authored By: Hassanat Oluwatomisin Majekodunmi. Afe Babalola University Ado-Ekiti INTRODUCTIONAccording…
The Protection of Personal Information in South Africa: An Analysis of the Protection of Personal Information Act 4 of 2013 (POPIA)
Authored By: Silindeokuhle kona Cape Peninsula University of Technology IntroductionIn…
FREEDOM OF EXPRESSION V.S HATE SPEECH ONLINE IN S.A
Authored By: Hitekani Success Sithole Tshwane University Of Technology (TUT)…
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