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ENFORCING THE RIGHT TO CHILD MAINTENANCE: SYSTEMIC FAILURES AND DIGITAL REFORM IN SOUTH AFRICA
Authored By: Promise Noxolo Mthiyane University of South Africa INTRODUCTIONIn…
Should South Africa Raise the Minimum Age of Marriage to 18? A Critical Analysis of the Marriage Bill
Authored By: Regomoditswe Phala University of Pretoria IntroductionIronically, while the…
The Legal Framework Govening Cyberbullying in South Africa
Authored By: Lyn Maluleke Tshwane University Of Technology Cyberbullying in…
Gender-Based Violence in South Africa: Is the Criminal Justice System Providing Effective Protection for Victims?
Authored By: Musalafu Masindi Shalot Record of Law internship IntroductionGender-based…
Pacta Sunt Severanda and Constitutional Fairness: Balancing contractual certanity and public policy in South African contract law.
Authored By: Sibongile Tshabalala IntroductionThe principle of pacta sunt servanda,…
Combating Drug-Related Money Laundering: Is the Current Legal Framework Effective in the United Kingdom?
Authored By: Ayah Ghaith Middlesex University Introduction Drug trafficking, along…
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