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INDIAN YOUNG LAWYERS ASSOCIATION & ORS. V. STATE OF KERALA & ORS. (2018)
Authored By: Harmanpreet Bedi RAYAT-BAHRA UNIVERSITY SCHOOL OF LAW,RAYAT-BAHRA UNIVERSITY, Mohali (Punjab) ABSTRACTThe Sabarimala Temple…
L. Muruganantham v. State of Tamil Nadu & Others
Authored By: Rashmi Bharti Iswar Saran Degree College (UOA) Case detail Case name – L….
Donoghue v Stevenson
Authored By: Blessing Ogbonnaya Coventry University CASE CITATION AND BASIC INFORMATIONCase Name: Donoghue v StevensonCitation:…
Kesavananda Bharati v. State of Kerala
Authored By: Shashi Ranjan University of Allahabad Case Citation and Basic InformationKesavananda Bharati v. State…
Landmark Judgment – Maneka Gandhi v. Unionof India (1978)
Authored By: Chandani Kumari G singh vidhi mahavidyalaya affiliate rajendra singh (rajju bhaiya) university prayagraj…
GULFISHA FATIMA & ORS. V. STATE (GOVT. OF NCT OF DELHI)
Authored By: Pranshu Ananya Iswar Saran Degree College, University of Allahabad CASE NAME: Gulfisha Fatima…
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