Aviation Laws and Regulations
Published On: 16 July, 2024 Authored By: Ahmad Bala Jibrin Sharda University Noida Linkedin X-twitter Instagram Table of Contents: Abstract […]
Aviation Laws and Regulations Read More »
Published On: 16 July, 2024 Authored By: Ahmad Bala Jibrin Sharda University Noida Linkedin X-twitter Instagram Table of Contents: Abstract […]
Aviation Laws and Regulations Read More »
Published On: 10 July, 2024 Authored By: Inayat Ahmed Linkedin ABSTRACT Hate speech is one of the most trending issues
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Published On: 10 July, 2024 Authored By: Palak Kapoor Abstract This article delves into the multifaceted legal challenges and implications
Published On: 7 July, 2024 Authored By: Tejas B BMS college of law Linkedin ABSTRACT The Doctrine of Frustration, which
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Published On: 7 July, 2024 Authored By: Saba Saif Asian Law College Linkedin Abstract There are important assets in intellectual
Published On: 4th July, 2024 Authored By: Aprajita Pathak University of Lucknow Abstract Domestic abuse against women in India is
Breaking the Silence: Addressing Domestic Violence Against Women in India Read More »
Published On: 4th July, 2024 Authored By: Sachin Manav Rachna International Institute of Research and Studies Linkedin Questions What are
Major Changes Introduced by Bhartiya Nyaya Sanhita Read More »
Published On: 4th July, 2024 Authored By: Thushara S Chandran Abstract The Public Examination Act, 2024 was introduced to address
The Public Examination Act, 2024: Ensuring Fairness and Integrity in Indian Education Read More »
Published On: 30th June, 2024 AUTHORED BY: S M NAWAZ AHMAD CHANDIGARH UNIVERSITY Linkedin ABSTRACT Modernization in India translated into
Legal Perspectives on Cybercrime in India Read More »
Published On: 29th June, 2024 Authored By: G. V. Anuhya Lloyd School of Law Linkedin Introduction : In a contemporary
Flourishing Within Boundaries: How Traditional Gender Roles Propel Women to Success Read More »
Published On: 27th June, 2024 Authored By: Shristi Chopra SVKM’S Pravin Gandhi College of Law Table of Contents NIKAH HALALA:
Nikah Halala: Unraveling Tradition and Rights Read More »
Authored By: Aaditya Nitin Rayate ILS LAW COLLEGE, PUNE Linkedin Instagram X-twitter Questions: How does the legal system address the