Minister of Home Affairs v Fourie
Authored By: Regomoditswe Phala University of Pretoria Full case name: Minister of Home Affairs v Fourie Citation: 2006 (1) SA
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S v Lubaxa 2001 (2) SACR 703 (SCA)
Authored By: Lyn Maluleke Tshwane University Of Technology Case Citation and Basic Information Case name: State v Michael Lubaxa 2001
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S v Makwanyane and Another
Authored By: Musalafu Masindi Shalot Case Citation Case Name : S v Makwanyane and Another Citation : 1995 (3) SA
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South African Human Rights Commission v Agro Data CC and Another (CCT 264/24) [2026] ZACC 16; 2026 (7) BCLR 737 (CC).
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Williams v Roffey Bros & Nicholls (Contractors) Ltd
Authored By: Ayah Ghaith Middlesex University Case Citation and Basic Information Case Name: Williams v Roffey Bros & Nicholls (Contractors)
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Mohini Jain v. State of Karnataka
Authored By: BKadambari Prakash Salve ILS Law College, Pune Case Name: Mohini Jain v. State of Karnataka Citation of the
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Attorney-General of the Federation v. Attorney-General of Abia State & 35 Others
Authored By: Adedoyin Yusuff Olatunji Universitas Islam Indonesia 1. Case Citation and Basic Information Full Case Name: Attorney-General of the
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Goodman Tshabangu v The State and Tshwane Society of Advocates (Amicus Curiae)
Authored By: Sthandiwe Bhengu North-West University Case Citation and Basic Information Full Case Name: Goodman Tshabangu v The State and
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Prajwala v. Union of India (2026)
Authored By: Debangshi Paswan University of Calcutta Case Details Case Name: Prajwala v. Union of India Citation: 2026 INSC 609
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Minister of Home Affairs and Another v Fourie and Another
Authored By: Lindelwa Lerato Mlaba University of South Africa Case Name: Minister of Home Affairs and Another v Fourie and
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S v Makwanyane and Another (1995)
Authored By: Mandisa Nokuphiwa University of South Africa I. Case Citation and Basic Information Full case name: S v Makwanyane
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Public Prosecutors v. Nadiem Anwar Makarim
Authored By: Devi Ervina Nursyamsiah Graduated from Padjadjaran University Case Citation Public Prosecutors v. Nadiem Anwar Makarim, 147/Pid.Sus-TPK/2025/PN Jkt.Pst, Supreme
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