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Authored By: Yugeen Singh Campus Law Centre, Faculty of Law, University of Delhi Case Citation and Basic Information Full Case
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The Bremen et al. v. Zapata Off-Shore Co.
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R (on the application of UNISON) v Lord Chancellor [2017] UKSC 51.
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S v Makwanyane and Another 1995 (3) SA 391 (CC)
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Elsie Sophia Cloete v Andries Wilhelmus Jacobus Maritz
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The State v Thabo Makwanyane and Mavuso Mchunu (S v Makwanyaneand Another)
Authored By: Zulaikha Khan STADIO Higher Education Case Citation and Basic Information Full Case Name: The State v Thabo Makwanyane
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Victorian Legal Services Commissioner v. Lennon (Legal Practice) [2024] VCAT 744
Authored By: Wade Harris Deakin University Case Name: Victorian Legal Services Commissioner v. Lennon (Legal Practice) [2024] VCAT 744 CITATION
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Pooja Ramesh Singh v. Jammu and Kashmir Bank Ltd. & Anr.
Authored By: Roshan Gupta Shri Swami Dayal Bhatnagar Law College, Chaudhary Charan Singh University Case Citation & Basic Information Case:
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Laugh It Off Promotions CC v South African Breweries International (Finance)
Authored By: Thato Seoka University of South Africa Laugh It Off Promotions CC v South African Breweries International (Finance) BV
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S v Makwanyane and Another
Authored By: Tsakile Jubilee Makondo Unisa Case Citation and Basic Information Case name: S v Makwanyane and Another Citation: 1995
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Road Accident Fund v Mtati (332/2004) [2005] ZASCA 65; SA 215 (SCA):
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