Tshabangu v S (CCT 281/23) [2026] ZACC 32
Authored By: Vongi Florence Shiviti University of South Africa Case Citation and Basic Information Case: Tshabangu v S (CCT 281/23)
Tshabangu v S (CCT 281/23) [2026] ZACC 32 Read More »
Bhe and Others v Magistrate, Khayelitsha and Others (CCT 49/03)
Authored By: Busisiwe Nhlapo University of South Africa Case Citation Case Name: Bhe and Others v Magistrate, Khayelitsha and Others
Bhe and Others v Magistrate, Khayelitsha and Others (CCT 49/03) Read More »
NATIONAL UNION OF METALWORKERS OF SOUTH AFRICA AND OTHERS v. INDUSTRIAL OLEO CHEMICAL PRODUCTS
Authored By: Mpumelelo Mnguni University of Johannesburg 1. Case Citation and Basic Information National Union of Metalworkers of South Africa
Economic Freedom Fighters v Speaker of the National Assembly and Others; Democratic Alliance v Speaker of the National Assembly and Others (CCT 143/15; CCT 171/15) [2016] ZACC 11; 2016 (5) BCLR 618 (CC); 2016 (3) SA 580 (CC) (31 March 2016)
Authored By: Nthabeleng Ramolula University of South Africa Case Citation CASES CCT134/15 AND CCT171/15 NEUTRAL CITATION: Economic Freedom Fighters v
S v Makwanyane and Another
Authored By: Rankhododo Khuthadzo Angel University of South Africa Full Case Name: S v Makwanyane and Another Citation: 1995 (3)
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Balancing Freedom of Expression and Criminal Law in the Digital Age: A Comparative Constitutional Analysis of Indonesia and The Gambia
Authored By: Isatou Gibba Universitas Muhammadiyah Yogyakarta Introduction The quick development of digital communication technologies has greatly disrupted the balance
Minister of Health and Others v Treatment Action Campaign and Others
Authored By: Nontobeko Charity Ngomane University of South Africa 1. Case Details Case Name: Minister of Health and Others v
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Alix Jean Carmichele v The Minister of Safety and Security and The Minister of Justice and Constitutional Development
Authored By: Boitumelo Masia Emeris Case Citation and Basic Information Full case name: Alix Jean Carmichele v The Minister of
S v Makwanyane and Another
Authored By: Athanas Malesela Mathete University of South Africa (UNISA) I. Case Citation and Basic Information Name: S v Makwanyane
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Coquerel v. Clément-Bayard
Authored By: Sindy CHES Jean Moulin Lyon 3 University (Université Jean Moulin Lyon 3) Case Citation and Basic Information Case
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Head of Department, Mpumalanga Department of Education and Another v Hoerskool Ermelo and Another (CCT40/09) [2009] ZACC 32, 2010(2) SA 415 (CC), 2010 (3) BCLR 177 (CC)
Authored By: Prudence Radebe-Mfene University of South Africa CONSTITUTIONAL COURT OF SOUTH AFRICA Case CCT 40/09 In the matter between:
Economic Freedom Fighters and Another v Speaker of the National Assembly and Others
Authored By: DANNY NKADIMENG University of South Africa Case Citation and Basic Information. Economic Freedom Fighters and Another v Speaker
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