Authored By: Similoluwa Esther Ajayi Afe Babalola University Full case name: Prest v Petrodel Resources Ltd and Others Citation: [2013]
Prest v Petrodel Resources Ltd and Others Citation: [2013] UKSC 34, [2013]2 AC 415 Read More »
Authored By: Keamogetswe Phike University of South Africa Full Case Name: State v Themba Makwanyane and Mvuso Mchunu Citations: 1995
State v Themba Makwanyane and Mvuso Mchunu Read More »
Authored By: Thandekile Khumalo North West University Court of quo- the court at first glance RAF – Road Accident Fund
Authored By: Rina Moyani University of Johannesburg Introduction This case summary examines the decision of the Constitutional Court of South
SOOBRAMONEY v MINISTER OF HEALTH, KWAZULU-NATAL 1998 (1) SA 765 (CC) Read More »
Authored By: Tania janan University of Northampton Case Citation and Basic Information Full case name: Standish v Standish Citation: [2025 ] UKSC
Standish v Standish Read More »
Authored By: Ananya kumar Government Law College, Kozhikode Case Name: Gujarat Bottling Co. Ltd. v. Coca-Cola Co. Official Citation: (1995)
Gujarat Bottling Co. Ltd. v. Coca-Cola Co. Read More »
Authored By: Induri Sreenija Vignan Institute of Law – VFSTR Case name: K. S. Putta swamy (Retd.) and Another Versus.
K. S. Putta swamy (Retd.) and Another Versus. Union OF India and others Read More »
Authored By: Kavisha Puthuvlakan Case Citation and Basic Information Entick v Carrington (1765) 95 ER 807 was decided by the
Entick v Carrington Read More »
Authored By: Vongi Florence Shiviti University of South Africa Case Citation and Basic Information Case: Tshabangu v S (CCT 281/23)
Tshabangu v S (CCT 281/23) [2026] ZACC 32 Read More »
Authored By: Busisiwe Nhlapo University of South Africa Case Citation Case Name: Bhe and Others v Magistrate, Khayelitsha and Others
Bhe and Others v Magistrate, Khayelitsha and Others (CCT 49/03) Read More »
Authored By: Mpumelelo Mnguni University of Johannesburg 1. Case Citation and Basic Information National Union of Metalworkers of South Africa
Authored By: Nthabeleng Ramolula University of South Africa Case Citation CASES CCT134/15 AND CCT171/15 NEUTRAL CITATION: Economic Freedom Fighters v
