KLVC v SDI and Another [2015] 1 All SA 532 (SCA)
Authored By: Kelvin Dlamini UNISA CASE SUMMARY: KLVC v SDI and Another [2015] 1 All SA 532 (SCA) Introduction KLVC
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Justice K.S. Puttaswamy (Retd.) v. Union of India
Authored By: Himanshu Dhar Lloyd Law College Case Citation and Basic Information Justice K.S. Puttaswamy (Retd.) & Anr. v. Union
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M.C. MEHTA VS UNION OF INDIA
Authored By: GRAHIT MUDGAL PARSANDI DEVI COLLEGE OF LAW, GREATER NOIDA (U.P.) CASE NAME: M.C. MEHTA VS UNION OF INDIA
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Shalini Dharmani v. State of Himachal Pradesh & Ors
Authored By: Itisha Srivastva University of Allahabad CASE TITLE: Shalini Dharmani v. State of Himachal Pradesh & Ors COURT: Supreme
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Vishaka and Others v. State of Rajasthan and Others
Authored By: Harsh Gaur Guru Govind Singh Indraprastha University Case Citation and Basic Information Case Name: Vishaka and Others v.
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Shreya Singhal v. Union of India (2015)
Authored By: Agnes Reji MIT WPU Case Name: Shreya Singhal v. Union of India (2015) Citation: (2015) 5 SCC 1
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Fearn v Board of Trustees of the Tate Gallery
Authored By: Abdul Hakeem Denning Institute of Technology and Entrepreneurship Case Name: Fearn v Board of Trustees of the Tate
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Harish Rana v. Union of India & Ors.
Authored By: Manvi Verma Unity Degree College, University of Lucknow Case Citation and Basic Information Case Name: Harish Rana v.
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MIL v MON AND ANOTHER APPLICATION [2024] MLJU 403; [2024] 12MLJ 843
Authored By: Wong Yi Yan Brickfields Asia College Case Name: MIL v MON AND ANOTHER APPLICATION [2024] MLJU 403; [2024]
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Vanashakti v. Union of India
Authored By: Alima Azmiya KLE Law College, Bengaluru Case Citation and Basic Information Case Name: Vanashakti v. Union of India
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The Basic Structure Doctrine: Kesavananda Bharati v. State of Kerala (1973)
Authored By: Sefali Jaiswal Mahatma Gandhi Kashi Vidyapeeth, Varanasi Introduction The Indian Constitution, adopted in 1950, is celebrated as one
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Defences to Defamation: Development of Law 2014 – 2026
Authored By: Tan Guan You Abstract This article provides a comprehensive analysis of the evolution of defamation law in Malaysia
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