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Nyala Insurance S.C. v Mr. Adugena Ejegu and Mrs. Tenaye Geleta
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Devu G. Nair v. State of Kerala and Others, 2024
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The Prosecutor v. Dominic Ongwen
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Adonis and others v Minister of Transport and Public Works
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Justice K.S. Puttaswamy (Retd.) & Anr. v. Union of India & Ors.
Authored By: Shanvi Noida International University Case Citation and Basic Information Case Name: Justice K.S. Puttaswamy (Retd.) & Anr. v.
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Top Pearl (Plaintiff) v/s Pacific Rose Farms Ltda (Defendant)
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Justice K.S. Puttaswamy (Retd.) and Anr. v. Union of India and Ors.
Authored By: Casey Khosa Vaal University of Technology 1. Case Citation and Basic Information Case Name: Justice K.S. Puttaswamy (Retd.)
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Association for Democratic Reforms and Another v. Union of India and Others
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KULBUSHAN JHADAV CASE
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