Authored By: Maanya Chowdhary Vivekananda Institute of Professional Studies-TC ABSTRACT This article examines the evolution of SEBI’s regulatory framework governing […]
Authored By: Anshika Singh Rajshree Law College, Bareilly ABSTRACT Non-Fungible Tokens have quickly become an economic reality that intellectual property
NFTs AND COPYRIGHT LAW: REDEFINING OWNERSHIP IN THE DIGITAL AGE Read More »
Authored By: Tessy Musila Catholic University of Eastern Africa Tech Background: The Birth of the Data Protection Act 2019 and
Authored By: Asmit Kumar Lloyd Law College Introduction Imagine this: Police seize your valuables during an investigation, but due to
SOVEREIGN IMMUNITY AND STATE TORT LIABILITY Read More »
Authored By: Adwoa Birago Oware-Mintah Ghana School of Law Abstract The increasing use of artificial intelligence in legal systems is
LEGAL AI AND THE PROBLEM OF BIAS: RETHINKING FAIRNESS IN AUTOMATED JUSTICE Read More »
Authored By: Dhanashri kailas zendekar Manikchand Pahadiya Law College Abstract. This article examines how Indian courts and tribunals have shaped
Authored By: Gunjan Ukey Kalinga University INTRODUCTION Background and Context The era of digital change has altered the evolution of
Authored By: H. Priya Akshata Rajendra Patole Introduction Mergers and acquisitions is a general term that defines the unification of
Authored By: Nozipho Ndebele Great Zimbabwe University Abstract A dying declaration is a statement made orally, or in writing by
Authored By: Skanda Sharan Alliance University, Bangalore Introduction: The power to arrest and detain is among the most coercive functions
Death Penalty for Custodial Torture: Justice, Deterrence, or Symbolism Read More »
Authored By: Soumil Roy IILM university INTRODUCTION For centuries, our legal system has proven to be remarkably adaptable, as it evolves
Visual Truth in the AI Era: Challenges to Evidence Standards in Indian Law Read More »
Authored By: Devipriya Joy Mar Gregorios College of Law ABSTRACT One of the most serious challenges affecting the Nigerian legal
