Authored By: Mayuri Yeshwant More Balaji Law College,Pune ABSTRACT In recent years, sustainability has become a key issue in the
Authored By: Sumedha Patil Balaji Law College, Pune Abstract The increased usage of various social media networks has given a
Authored By: Yatharth Soni Gurugram University 1. Abstract This article examines the inadequacy of copyright law in protecting fashion designs
The Copyright Conundrum: Legal Protection for Fashion Designs in India Read More »
Authored By: Anushka chauhan Bharati Vidyapeeth, New Delhi ABSTRACT With the advancement of technology and development, the fast fashion industry
Authored By: Garvita Kathuria Maharaja Agrasen Institute of Management Studies Abstract India’s fast fashion boom has quietly started a new
Authored By: Archita Khandelwal Narsee Monjee Institute of Management Studies Abstract Traditional Indian textile crafts such as Banarasi Silk, Kanjeevaram
Authored By: Yasser Saad Hussaini Asian Law College ABSTRACT The luxury fashion industry is built upon exclusivity, prestige, and brand
Authored By: Mrudula Kale University of Mumbai Abstract The mix of artificial intelligence and fashion design raises a significant legal
Can a Machine Be a Fashion Designer? Legal Personality Crisis in AI-Generated Fashion Read More »
Authored By: Subhiksha M Sathyabama Institute of Science and Technology, Chennai. Abstract India’s traditional textile heritage represents an invaluable repository
Authored By: Resham Jha Indian Law Institute Abstract The author proposes that rather than being preordained, luxury items have been
Authored By: Debangan Malo The West Bengal National University of Juridical Sciences (NUJS), Kolkata, West Bengal, India ABSTRACT- The expanding
FROM RUNAWAY TO ALGORITHM: WHO OWNS AI- GENERATED FASHION DESIGNS? Read More »
Authored By: Kumba Jallow University of West London Abstract Fashion design represents a multi-billion-dollar creative industry that surprisingly lacks cohesive
