Authored By: Tamanna Ashra Renaissance Law College ABSTRACT The growth of the resale and vintage fashion market in India poses
Authored By: Jagashri Kumaran School of Law, Veltech University. Abstract: When a Mumbai Ateliers (artisan) hand-stitches embroidery destined for a Christian
Authored By: Muhammad Rameez Amjad DITE Abstract: This article is based mainly answering the question, Does Intellectual Property Organization of
Authored By: Himani Kumari Parul University ABSTRACT The increasing integration of Indian traditional cultural expressions into global luxury fashion has
Authored By: Navjot Karn KCCILHE Abstract This article examines the limitations of existing intellectual property frameworks in protecting independent fashion
Authored By: Madhup Ajmeri Indore Institute of Law, Indore, Madhya Pradesh ABSTRACT Product development, trend forecasting, and design creation have
Authored By: Fiona Anoop Cochin University Of Science and Technology ABSTRACT The integration of artificial intelligence into the fashion design
ARTIFICIAL INTELLIGENCE AND FASHION DESIGN: WHO OWNS AI-GENERATED FASHION? Read More »
Authored By: Bhumika Chawla Quantum University Roorkee, Uttarakhand Abstract The streetwear and luxury fashion partnership has created a legal grey
Authored By: Tharunika. S Vel Tech University, School of Law ABSTRACT: The fashion industry relies heavily on creativity and original
Copyright Protection of Fashion Sketches vs. Finished Garments Under Indian Law Read More »
Authored By: Charul Rathore Indore Institute of Law 1. ABSTRACT The growth of influencer marketing has transformed advertising practices within
Authored By: Shruti Sharma Bharati Vidyapeeth Institute of Management and Research Abstract Trade dress refers to the totality of visual
Authored By: Avni Monga Narsee Monjee Institute of Management Studies, Chandigarh ABSTRACT The emergence of “dupe culture” has created an
