GENDER INEQUALITY IN SOUTH AFRICA – AS AN OBSTACLE TO ECONOMIC GROWTH AND EQUITABLE OPPORTUNITY
Authored By: Mahlatse Nkosi University of Johannesburg Abstract In South Africa, gender inequality is still a major socioeconomic problem that […]
Authored By: Mahlatse Nkosi University of Johannesburg Abstract In South Africa, gender inequality is still a major socioeconomic problem that […]
Authored By: Ifeoluwa Florence Omonayin University of Ilorin INTRODUCTION Nigeria has gained global recognition over the last decade as a
LEGAL CHALLENGES IN COMBATTING CYBERCRIME IN NIGERIA: REGULATIONS VERSUS ENFORCEMENT Read More »
Authored By: Vaishnavi Bane Thakur Ramnarayan College of Law, Mumbai University Abstract : The article assesses both the positive effects
The Freebie Doctrine: Electoral Allure vis-à-vis Constitutional Morality Read More »
Authored By: Adham Amr Taha Badawi Mohamed The British University in Egypt Introduction: In the last few years, 3D
Authored By: Tripti pal Asian Law College ABSTRACT The media, often seen as the “fourth column of democracy”, plays an
Justice or Judgment? Impact of Media Trials on the Criminal Justice System Read More »
Authored By: Adey Getaneh Negash Abstract This article explores how Ethiopia‟s National Transitional Justice Policy (NTJP) tackles gender sensitivity and
Authored By: Kirti Gitarattan International Business School (GGSIPU) Abstract The Constitution (One Hundred and Thirtieth) Amendment Bill, 2025, introduced in
CONSTITUTION (ONE HUNDRED AND THIRTIETH) AMENDMENT BILL, 2025: A LEGAL ANALYSIS Read More »
Authored By: Cecilia kganakga University of Johannesburg (graduated from it) Abstract The 4th industrial revolution has brought about enormous changes
Cyberbullying and the law Read More »
Authored By: Ritu Sharma Geeta Institute Of Law Samalkha Introduction Justice is the soul of law. Every legal system across
The Goddess of Justice: Symbolism and Rule of Law in Contemporary Jurisprudence Read More »
Authored By: Oseni Kehinde Kuburat Obafemi Awolowo University, Ile-Ife, Osun State, Nigeria. Abstract Sexual and reproductive health rights (SRHR) represent
Authored By: Anika Afrin Tisha University of Rajshahi Abstract: Women in South Asia represent a significant portion of the population,
Authored By: Oratile Khumo Lekalakala University of South Africa Introduction The Cybercrimes Act 19 of 2020 was implemented to protect