Authored By: Sahana A Karnataka State Law University Abstract The acceleration of digital commerce and artificial intelligence-driven design tools have […]
From Runway to Replica: Fashion Copying in the AI Era Read More »
Authored By: Ayushi Shreya Bennett University Abstract The rise of non-fungible tokens (NFTs) and virtual marketplaces has created unprecedented difficulties
Authored By: Sonam Kumari KLE SOCIETY’S LAW COLLEGE Bengaluru Keywords: Influencer Marketing, Luxury Brands, Fashion Law, Consumer Protection, Social Media
Authored By: Zara Pepin Abstract This article questions whether the United Kingdom’s design and copyright framework adequately protects fashion designs
Authored By: G.Reethikaa Saveetha School of Law I. Introduction On May 8, 2026, Meta removed end-to-end encryption from Instagram Direct
Authored By: SANDHYARANI A N NEW LAW COLLEGE, PUNE ( BHARATI VIDHYAPEETH DEEMED TO BE UNIVERSITY ) I. Introduction Cyber
CYBER CRIME AGAINST WOMEN IN INDIA Read More »
Authored By: K. PRANAI DEEPAK RAO Osmania University PG College Of Law Introduction The right to privacy, once a doctrinal
Authored By: Sillah Temai MARME Parul Institute of Law, Parul University, Vadodara, Gujarat, India Introduction In Kesavananda Bharati v. State
Balancing Fundamental Rights and Directive Principles: A Constitutional Dilemma Read More »
Authored By: Idu Chukwuebuka Franklin University of Nigeria, Nsukka. Abstract One of the environmental challenges plaguing industrialised nations worldwide is
Authored By: Akinwale Temitope Shikemi University of Lagos Introduction Artificial Intelligence (AI) has rapidly transformed different sectors of society, including
Authored By: Tamya Meade University of Maryland Eastern Shore Ⅰ. Introduction Reproductive rights and healthcare access continue to be important
Healthcare and Reproductive Rights: The Legal Battle Over Bodily Autonomy in the U.S. Read More »
Authored By: P.SORUBAVINCY The Central Law College Introduction The twenty-first century is defined by digital transformation. Cyberspace has become the
Cyber Law and Its Expanding Jurisprudence in the Digital Era Read More »
