Authored By: Sibongakonke Ntsele University of fort hare Abstract South Africa’s justice system grapples with systematic failures in prosecuting sexual […]
Authored By: Palak Rastogi Faculty of Law, Banaras Hindu University INTRODUCTION Dr. B.R. Ambedkar, the Chairman of the Drafting committee,
FEDERALISM UNDER THE INDIAN CONSTITUTION: A TUSSLE BETWEEN UNION AND THE STATES Read More »
Authored By: Deekshith Saresh Eyyani ABSTRACT Compulsory licensing represents one of the most debated mechanisms within patent law, aimed at
Authored By: Aditi sharma Maharaja Ganga Singh University, Bikaner (Rajasthan) Introduction Sexual harassment at the workplace is not just a
From Vishaka to POSH: Workplace Sexual Harassment Laws in India Read More »
Authored By: Anubhab Sen Brainware University Abstract: – Climate change is increasingly a major cause of internal displacement in India,
Authored By: T. Sparsha College of Law for Women, AMS Abstract Consent forms the core of modern criminal jurisprudence, especially
MARITAL RAPE IN INDIA: A CONSTITUTIONAL ANOMALY IN THE AGE OF CONSENT Read More »
Authored By: Maletsepe Sehoana University of the Witwatersrand Abstract South Africa’s Constitutional framework has fundamentally transformed the development and application
Authored By: Hitakshi Rathore Sage University Abstract The media is often described as the fourth pillar of democracy, responsible for
MEDIA TRIAL IN INDIA AND ITS IMPACT ON FAIR TRIAL Read More »
Authored By: Rashneet Kaur Apex University, Jaipur Abstract Justice is conventionally symbolized as blind and impartial, immune to considerations of
The Influence of Money and Power on Justice Read More »
Authored By: Meenali Yadav Lucknow Law College Abstract India has a long history, from the Indus Valley civilization to British
The Landmark: U.S.- India Agreement To Return Stolen Treasures Read More »
Authored By: Rupal Barjatya Symbiosis Law School, Pune ABSTRACT The proliferation of social media platforms has coincided with a disturbing
Authored By: Lavanya Prakash Bharati Vidyapeeth, New law College, Pune Maharashtra Abstract: – Sanchar Saathi is a government portal designed
Sanchar Saathi Is it really a Protector or a threat to the Privacy of an Individual Read More »
