Authored By: Maya Hussain Cardinal Newman College Introduction In 2023, a worldwide record of 50 million people trapped into the
Fast fashion, slow justice: Holding companies liable for labour abuse Read More »
Authored By: Chemmi Yangden Dukpa Sister Nivedita University INTRODUCTION Recently, a deep fake video of India’s finance minister, Nirmala Sitharaman,
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Authored By: Pallavi T Kle Law College Bengaluru INTRODUCTION: Digital technology has evolved quickly and social media is now one
Authored By: Semparuthi Ravichandran Government Law College,Chengalpattu Introduction Personal data has become the principal currency of the modern economy, and
Authored By: Manpreet Kaur Department of Laws, Panjab University, Chandigarh INTRODUCTION The foundation of the entire body of international humanitarian
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Authored By: Nishtha Amity University, Rajasthan INTRODUCTION Artificial intelligence (AI) has transformed and changed many fields like media, entertainment, education
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Authored By: Chloe Chin Tian Wei Multimedia University, Melaka. Introduction Under the Federal Constitution (FC) of Malaysia, Malaysia adopts a
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Authored By: Pavithra Shaji Middlesex University Introduction Murder and non-fatal offenses form a major part of English criminal law indicating
Murder and Intoxication in English Criminal Law Read More »
Authored By: Sumera Sabir Graduate from The University of Law I. Introduction The rise of Artificial Intelligence (AI) has become
Authored By: Ali Shahzad University of Kent I. Introduction An artificial intelligence agent, deployed to manage a company’s procurement, negotiates
Authored By: Shrreya Subban University of Witwatersrand Introduction For decades, South African company law has treated the right to inspect
Authored By: Satyansh Sinha Amity University Patna Abstract: Every year, hundreds of people die in Indian police custody. These are
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