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MEDICAL NEGLIGENCE: CRIMINAL LIABILITY AND CIVIL TORT IN INDIA Read More »
Authored By: Lindiwe Mashaba Introduction South Africa is currently facing one of the biggest anti-migrant protests the world has ever
Abahambe; Xenophobia, Afro Phobia, Or A Response To Legal And Economic Grievances? Read More »
Authored By: Shylet Nyamupinga MVN university Introduction Climate change is no longer merely an environmental concern; it has become one
Authored By: Gontse Natasha Modise Regenesys Business School ABSTRACT Cyber law refers to the set of rules that govern digital
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Authored By: Muthumala K Thulasi College of Law for Women I. Introduction In August 2017, a nine-judge constitutional bench of
Authored By: Drishti Puri Bharati Vidyapeeth’s Institute of Management and Research, New Delhi I. Introduction India reported thousands of cybersecurity
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Authored By: Marufa Akter Simran East West University I. Introduction Nearly half of Bangladeshi girls marry before the age of
Authored By: Tsibisho Matlala University of South Africa The foundation of public trust in the legal profession is the attorney’s
Authored By: Sarvesha Tawale ILS Law College Introduction Imagine seeing a video of a well-known actor making a controversial statement,
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Authored By: Tanvi Suryakant Jadhav DES.Shri Navalmal Firodia Law College,Pune Introduction Artificial Intelligence (AI) has emerged as one of the
Authored By: Prerna Shinde Adv. Balasaheb Apte College Of Law Introduction The distinction between culpable homicide and murder is one
Authored By: Ujjwal Kumar Symbiosis Law School, Nagpur INTRODUCTION Traditionally succession rules govern the transfer of property, rights and obligations
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