Authored By: Adedoyin Yusuff Olatunji Universitas Islam Indonesia ABSTRACT This paper presents a comparative legal analysis of excise tax law
Authored By: Sthandiwe Bhengu North-West University INTRODUCTION In a republic known for its “scourge of gender-based violence,” the South African
Authored By: Debangshi Paswan University of Calcutta Introduction A right recognised by the Supreme Court in 2014 did not survive
Authored By: Lindelwa Lerato Mlaba University of South Africa Introduction As artificial intelligence has become deeply embedded in society, exerting
Authored By: Mandisa Nokuphiwa University of South Africa South Africa has been dealing with a problem of illegal immigration for
Authored By: Devi Ervina Nursyamsiah Graduated from Padjadjaran University Introduction Recently in Indonesia, an interesting corruption and money laundering case
Authored By: Dintle Mochampi Rosebank International University College Introduction Corporate corruption remains one of the most persistent challenges impeding economic
Corporate Compliance and Anti-Corruption Laws in South Africa Read More »
Authored By: Amanda Dyantyi University of South Africa Abstract Digital transformation has become an important driver of economic development, innovation,
Authored By: Tsholanang Zanele Seleka North West University Introduction The deliberately instigated alienation of a child from the other
Should Parental Alienation Be Criminalised in South Africa? Read More »
Authored By: Thando Millicent Mehlape Eduvos Academy INTRODUCTION Are children protected enough from a world that takes advantage of them
Protecting the Vulnerable: Legal Gaps in the Protection of Children from Sexual Abuse Read More »
Authored By: Keamogetswe Motshabi Abstract The Children’s Act 38 of 2005 revolutionised how parental responsibilities and rights are obtained in
Parental Rights and Responsibilities in South Africa Read More »
Authored By: Shongile Tsiri University of South Africa Introduction South Africa has one of the world’s most progressive Constitutions, with
Gender Justice in Family Law: Recent Developments in South African Law Read More »
