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Authored By: Jagadish Patil M S Ramaiah College of Law I. Introduction The Indian legal landscape, while constitutionally anchored in
Authored By: Emmanuel Omole University of Lagos I. INTRODUCTION In late August 2026, a Federal High Court in Lagos restrained
Authored By: Aarushi Raj Allahabad University ABSTRACT AI has changed many things, especially the way our personal information is collected,
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Authored By: Ojanomare Aretha Toluwani Lead City University The Nigerian legal world is entering an era in which technology is
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