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Authored By: Emir Nezir UNSA-Laws School in Sarajevo Abstract As we enter an era of increasingly widespread use of digital
Authored By: Urooj Fatima Bahria University Islamabad I. Introduction For more than a decade, states facing climate liability claims could
Authored By: Jagadish Patil M S Ramaiah College of Law I. Introduction The Indian legal landscape, while constitutionally anchored in
Authored By: Emmanuel Omole University of Lagos I. INTRODUCTION In late August 2026, a Federal High Court in Lagos restrained
Authored By: Aarushi Raj Allahabad University ABSTRACT AI has changed many things, especially the way our personal information is collected,
Authored By: Dineo Mogotsi University of the Western Cape Introduction South African law sends a mixed message about death. A
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Authored By: Angel Karamae E. Llobrera Victory Elijah Christian College Definition of Pax Silica On April 16, 2026, the Philippines
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Authored By: ECEM SEVÜK Georg August University of Göttingen Introduction Generative artificial intelligence (AI) has complicated one of copyright law’s
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Authored By: Ojanomare Aretha Toluwani Lead City University The Nigerian legal world is entering an era in which technology is
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Authored By: Saida Alam East West University, Dhaka, Bangladesh I. Introduction Climate change is no longer merely an environmental concern.
