Authored By: Treasure Walter Babcock University INTRODUCTION With the rapid advancement and growing adoption of Artificial Intelligence (AI), the world
Authored By: Muhadisa Abbas Hamdard University INTRODUCTION: Sexual harassment is often understood as an act committed by an individual against
Power, Silence and Sexual Harassment Read More »
Authored By: Reyaz Ahmad Faculty of Law, University of Delhi 1. Introduction The Himalayan region of Jammu & Kashmir and
Authored By: Onyango David Ochieng University of Suffolk Introduction Artificial intelligence (AI) is rapidly transforming how decisions are made, information
Authored By: Ronak Sharma Asian Law College Introduction Most of us now do our banking on a phone screen. Bills
Digital Fraud and Indian Criminal Law: Is the Current Framework Enough? Read More »
Authored By: Aiana Saparbekova Ala-Too International University I. Introduction Digital communication has transformed the exercise of freedom of expression. Social
Authored By: Masentle Boston City Campus I. Introduction Gender-based violence (GBV) is any injurious act aimed at an individual on
Authored By: Pranjal Singh Chauhan United University Abstract The digitisation of government is moving beyond electronic record-keeping and online service
Authored By: Simran Pejatta University of Warwick I. Introduction In March 2023, an autonomous vehicle deployed by a technology company
Authored By: Neetu Choudhary JVWU ABSTRACT With more workplace arrangements having become remote and hybrid, catalyzed most forcefully by the
THE VIRTUAL WORKPLACE: POSH BEYOND OFFICE Read More »
Authored By: Swati Kumari LNCT University A seventeen-year-old girl in Prayagraj was turned away from her own Class XI classroom
Authored By: Sola-Alimi Zion Ademurewa University of Ilorin Abstract This paper centres on the need to amend the gaps in
