Authored By: Juhi Symbiosis Law School Noida Abstract This paper will discuss the sufficiency of copyright protection for fashion designs […]
Authored By: Anam Turab Amjad Hassan Osmania University College of Law ABSTRACT Fashion-entertainment collaborations have emerged as a powerful commercial
Authored By: Mary Tian University College London Abstract The fashion industry is increasingly confronted by legal scrutiny for its environmental
Authored By: Vaishanavi Ranjeet Powar Shahaji Law College Kolhapur Abstract: Kolhapuri Chappals, a traditional handcrafted leather footwear originating from Maharashtra
Kolhapuri Chappals: A Fashion Legacy of India Read More »
Authored By: Edwongu Lekos Odidi Uganda Christian University ABSTRACT Trademark infringement has brought calamitous effects to registered trademark owners and
Authored By: Nikita Suthar S. S. Jain Subodh Law College, Jaipur ABSTRACT The rapid growth of the luxury goods industry
Authored By: Angelina Josephine C J Government law College Thiruvananthapuram ABSTACT This research explores an in-depth analysis of intellectual property
Authored By: Sanjana S Tholoor Vaikunta Baliga College of Law Abstract The significance of AI in the 21st century, is
PIXELS TO PATTERNS: AUTHORSHIP BATTLES IN AI FASHION IP Read More »
Authored By: Reethikaa Saveetha School of Law Abstract The global fashion industry thrives on creativity, symbolism, and cultural exchange. However,
Authored By: Imade-Ken Francess Benson Idahosa University (Graduated 2024) ABSTRACT Nigeria’s fashion industry is anchored by centuries-old textile traditions the
Authored By: KUMARI SMRITI INDORE INSTITUTE OF LAW ABSTRACT Fashion design holds a unique yet often overlooked place within India’s
Copyright Protection of Fashion Designs: Gaps and Challenges Under Indian National Law Read More »
Authored By: GYAN PUNJ INDORE INSTITUTE OF LAW Abstract This article explains the concept of trade dress protection in India
