CLICKS COUNTERFEITS AND COURTS: TRADEMARK PROTECTION OF LUXURY FASHION BRANDS IN INDIA’S DIGITAL MARKET PLACE
Authored By: Ipshita Sharma Modern Law College ABSTRACT The rise of digitalisation of commerce in India has dramatically transformed the
Legal Challenges of Digital Fashion Virtual Goods and NFTs Under Intellectual Property Law.
Authored By: Divyanshi Shukla United University , Prayagraj ABSTRACT : The Growth of digital technologies s has led to the
The Legal Status of AI-Generated Fashion Designs: Ownership Authorship and IP Protection
Authored By: Nikita Singh Lloyd Law College ABSTRACT Artificial intelligence is no longer a distant concept in the fashion industry
The Legal Status of AI-Generated Fashion Designs: Ownership Authorship and IP Protection Read More »