RMO v Secretary of State for the Home Department
Authored By: Anuoluwapo Babalola Coventry University RMO v Secretary of State for the Home Department High Court of Justice King’s […]
RMO v Secretary of State for the Home Department Read More »
Authored By: Anuoluwapo Babalola Coventry University RMO v Secretary of State for the Home Department High Court of Justice King’s […]
RMO v Secretary of State for the Home Department Read More »
Authored By: Amal Machaka Filière Francophone de Droit – Lebanese University Case Name: Enka Insaat Ve Sanayi A.S. v OOO
Enka Insaat Ve Sanayi A.S. v OOO Insurance Company Chubb Read More »
Authored By: Favour Vincent Udoh University of Uyo, Nigeria COURT: SUPREME COURT OF NIGERIA DATE DECIDED : 21st June,2024. CITATION:
CASE SUMMARY ON BRITTANIA-U (NIG.) LTD. v. CHEVRON (NIG.) Read More »
Authored By: B Nidhi Rathore University of Mumbai G.S. Mani & Anr. v. Union of India & Ors. (W.P. (Criminal) No. 348/2019,
G.S. Mani & Anr. v. Union of India & Ors. Read More »
Authored By: CHINWENDU SOPULU DIVINE GRADUATE, REDEEMER’S UNIVERSITY NIGERIA (2015) COURT OF APPEAL LAGOS DIVISION, APPEAL NUMBER: CA/L/467/2012 C.B.N. V.
Authored By: Ayesha Minhas University of Greenwich Case Name: Caparo Industries plc v Dickman Date: 26 February 1990 Court: House
Caparo Industries plc v Dickman Read More »
Authored By: Chinweze Abraham Chinedu University of Nigeria Nsukka CASE NAME: Attorney General Of Bendel State V The Attorney General
Attorney General Of Bendel State V The Attorney General Of The Federation Read More »
Authored By: Aqsa Khalid City ST George’s, University of London This is a detailed case summary outline for the Shamima
Begum (Appellant) v Secretary of State for the Home Department (Respondent) Read More »
Authored By: Mansi Vashishth Government Women University, Khanpur COURT: Supreme Court of India CITATIONS: 1970 AIR 564, 1970 SCR (3)
R.C. COOPER VS. UNION OF INDIA Read More »
Authored By: Sidra Zaman University of Sindh, Jamshoro, Pakistan INTRODUCTION The State v/s Dosso was a landmark case in Pakistan’s
Authored By: IVY CHIN HANN WEI Multimedia University Melaka Introduction of the case This 2015 case mainly concerns about Grand
CASE OF PERİNÇEK v. SWITZERLAND (NO.27510/08) Read More »
Authored By: Prabuddha Dhanaji Kale DES’S SHREE NAVALMAL FIRODIA LAW COLLEGE. PUNE CITATION: Naseem Kahnam vs. Zaheda Begum (D) by
Naseem Kahnam vs. Zaheda Begum (D) by LRS Read More »