R. v. Lavallee, [1990] 1 S.C.R. 852
Authored By: Georgina Lyberopoulos Wilfrid Laurier University & University of Sussex Case Title & Citation: R v Lavallee, [1990] 1 […]
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Lillu @ Rajesh & Anr. v. State of Haryana (2013) 14 SCC 643
Authored By: Harpreet Kaur IMS Law College CASE TITLE & CITATION Lillu @ Rajesh & Anr. v. State of Haryana
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Basdev v. State of Pepsu AIR 1956 SC 488
Authored By: Arzoo Panjab University, Chandigarh Basdev v. State of Pepsu AIR 1956 SC 488 Case Name: Basdev vs. State
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Navtej Singh Johar & Others v. Union of India (2018)
Authored By: Rudraksh Sharma Amity University, Noida Case Title & Citation Navtej Singh Johar & Others v. Union of India
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LAXMINARAYAN & ANR. V. SUMITRA BAI
Authored By: Prisha Verma New Law College, Pune CASE: LAXMINARAYAN & ANR. V. SUMITRA BAI[1] DATE OF JUDGEMENT – 29th
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Hanafi bin Mat Hassan v Public Prosecutor [2006] 4 MLJ 134
Authored By: Ivry Choo Jing Ying Multimedia University Melaka Campus CASE TITLE & CITATION Hanafi bin Mat Hassan v Public
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Justice K.S. Puttaswamy v. Union of India (2017)
Authored By: Naukhaiz Aftab Sankalp Institute of Law Case Title & Citation The case is called Justice K.S. Puttaswamy (Retd.)
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The case is L’Estrange v F.Graucob Ltd [1934]2 KB 3941
Authored By: Prisca E.Hayford University of South Wales Case Title & Citation The case is L’Estrange v F.Graucob Ltd [1934]2
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Yegiazaryan, aka Egiazaryan v Smagin, et al., 599 U.S. (2023)
Authored By: Vesna Likar King’s College London Case Title, Court, Date, and Parties The case of Yegiazaryan, aka Egiazaryan v
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Ivey v Genting Casinos 2017
Authored By: Sageda El-Sanossi University of Liverpool Case Name: Ivey v Genting Casinos 2017 Citation: [2017] UKSC 67 Court: The
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Salomon v A Salomon & Co Ltd [1897]
Authored By: Amna Osman Birmingham City University Salomon v A Salomon & Co Ltd [1897] Official citation: AC 22, 66 LJ
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KONINKLIJKE PHILIPS N.V VS MAJ (RETD.) SUKESH BEHL & ANR [CS (COMM) 423/2016], CS(COMM) 499/2018, CS(COMM) 519/2018.
Authored By: Mansha Desh Bhagat Bniversity The parties to the three suits and their inter-se relationships: [CS (COMM) 423/2016] KONINKLIJKE