VINEETA SHARMA VS. RAKESH SHARMA (2020) 9 SCC 1.
Authored By: Madhurima Gope Bharti Vidyapeeth New Law College, Pune INTRODUCTION The Supreme Court of India rendered a landmark decision
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TATA CONSULTANCY SERVICES Ltd. vs CYRUS INVESTMENT Pvt. Ltd. & Ors.
Authored By: Aishi Naskar Heritage Law College Case Citation and Basic Information: Case Name: Tata Consultancy Services Ltd. vs Cyrus
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Shreya Singhal v. Union of India
Authored By: Shreya Jaiswal Usha Martin University Case Citation and Basic Information Case Name: Shreya Singhal & Ors. v. Union
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His Holiness Kesavananda Bharati Sripadagalvaru & Ors. V. State of Kerala & Anr.
Authored By: Anju Sah Dr Rohini Kanta Barua Law College Name of the Case: His Holiness Kesavananda Bharati Sripadagalvaru &
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Mifumi (U) Ltd & Anor v Attorney General & Anor
Authored By: Kisa Anita. Uganda Christian University Case Name: Mifumi (U) Ltd & Anor v Attorney General & Anor Constitutional
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Association for Democratic Reforms & Anr .v. Union of India & Ors.
Authored By: Clinton Luvii Wics CASE TITLE: Association for Democratic Reforms & Anr .v. Union of India & Ors. COURT:
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Mabuza v Mbatha
Authored By: Tetelo Choshi University of Fort Hare Case name: Mabuza v Mbatha Citation: (2839/01) [2002] ZAWCHC 11; 2003 (4)
OLAOYE v. KENYA AIRWAYS (2024) LPELR-61846(CA)
Authored By: SARAH CHIADIKA SARAH CHIADIKA CASE NAME: OLAOYE v. KENYA AIRWAYS (2024) LPELR-61846(CA) CASE DETAILS Citation: (2024) LPELR-61846(CA) Judgment
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All India Judges Association v. Union of India
Auuthored By: Akash Kailas Rathod Akash Kailas Rathod Case Name: All India Judges Association v. Union of India Citation: 2025
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PEOPLE’S UNION FOR CIVIL LIBERTIES & ANR VS UNION OF INDIA & ANR ON 27 SEPTEMBER, 2013
Authored By: Akshata Rajendra Patole Akshata Rajendra Patole Case Title: People’s Union for Civil Liberties v. Union of India Citation:
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MADHUBALA V. SURESH KUMAR(1997) 7 SCC 476
Authored By: Medhavi Singh Law center-2 Faculty of Law, University of Delhi Case Name: MADHUBALA V. SURESH KUMAR (1997) 7
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ABEL BANDA v THE PEOPLE (1986) Z.R. 101
Authored By: Malumbo Mugala University of Zambia Case Citation Abel Banda v The People (1986) Z.R. 101 (Supreme Court). Judgement
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